(1.) RULE, returnable forthwith. Heard by consent.
(2.) AFTER hearing the matter for sometime, it is appropriate in the interest of justice to pass the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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