(1.) HEARD learned counsel on both sides.
(2.) WE find that the view taken by the tribunal is in consonance with the law. No question of law arises in this appeal. The appeal is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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