(1.) Heard Mr. D. Pangam, learned Counsel on behalf of the Appellants and Mr. S. D. Padiyar, learned Counsel on behalf of the Respondents.
(2.) Admit. By consent heard forthwith.
(3.) This is plaintiffs' appeal against rejection of plaint by Order dated 1-12-2007 of the learned Civil Judge, Senior Division at Panaji.