UNION OF INDIA Vs. GURU NANAK ADVERTISING

JUDGEMENT

(1.) BY this petition a prayer is made for making the Award rule of the Court and for passing decree in terms thereof and the minutes of the order.

(2.) THE petition is made absolute and the award is directed to be made rule of the Court and decree in terms thereof be drawn.

(3.) COPY of the minutes and the decree are ordered to be expedited.