(1.) HEARD the learned Counsel for the parties.
(2.) THE Petition is dismissed subject to the above clarification. The Medical Council of Maharashtra is directed to regularise the degree of M.B.B.S. granted to the Petitioner.
(3.) CERTIFIED copy is expedited.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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