LAWS(BOM)-1997-7-50

KUSUM PANDURANG KHILARE Vs. SUSHILABAI MAHADEO SWAMI

Decided On July 09, 1997
KUSUM PANDURANG KHILARE Appellant
V/S
SUSHILABAI MAHADEO SWAMI Respondents

JUDGEMENT

(1.) HEARD all the learned Counsel.

(2.) ON a motion made by Shri Bhosale, name of respondent No. 3 deleted.

(3.) RULE.