LAWS(BOM)-1997-10-61

UPENDRA K PAREKH Vs. UNION OF INDIA

Decided On October 16, 1997
UPENDRA K.PAREKH Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) HEARD the learned Counsel for the parties.

(2.) RULE.

(3.) AT the request of the parties, fixed for hearing forthwith.