(1.) MR. Dhanuka applies for an adjournment to serve the assessee (sic). The reference is of 1975. Service should been effected long back. Application refused.
(2.) THE reference is returned with the question unanswered for lack of service. No order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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