(1.) IN this reference the following question has been referred to us at the instance of the Commissioner under s. 27(1) of the W.T. Act, 1957.
(2.) A few facts may be stated.
(3.) IT is from this decision that the reference has been made.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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