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LAWS(BOM)-1937-3-17
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA
Decided On March 25, 1937
COMMISSIONER OF INCOME-TAX, BOMBAY
Appellant
V/S
GOVINDRAM SEKSARIA
Respondents
JUDGEMENT
(1.) BLACKWELL, J. -
(2.) REFERENCE answered accordingly.
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