(1.) By this writ petition, the petitioner seeks a direction against the respondents not to insist upon one point loading of one rake in two parts and/or one rake as per Notification Order No.61 of 2000 annexed at Exhibit A.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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