(1.) Heard Mr. S. D. Lotlikar, learned Senior Advocate for the petitioner. The respondents, though served, are neither present, nor represented.
(2.) The challenge in this petition is to the order dated 27th September, 2010 made by the Administrative Tribunal, Goa in Mundkar Revision Application No. 47/1996, instituted by the petitioners herein to question the Judgment and Order dated 1st November, 1996 made by the Collector of Goa, in Mundkar Appeal No.58-90-MUND/APL.
(3.) The operative portion of the impugned Judgment and Order dated 27th September, 2010 reads thus :