LAWS(BOM)-2017-7-342

DIGAMBAR RAMCHANDRA BAWASKAR Vs. SOMA PRABHU PAWAR

Decided On July 19, 2017
Digambar Ramchandra Bawaskar Appellant
V/S
Soma Prabhu Pawar Respondents

JUDGEMENT

(1.) Heard learned Advocates for the respective parties.

(2.) Rule.

(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.