(1.) This is an appeal under Section 130 of the Customs Act, 1962.
(2.) Admit, on the following questions of law :
(3.) Heard forthwith finally by consent of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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