SHRI DHARMA V. CHODANKAR Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Shri P. Rao, learned Advocate for the petitioners, Shri S. D. Lotlikar, learned Advocate General for the respondent nos.1 and 2 and Shri A. Naik, learned Advocate for the respondent no.3.

(2.) Rule.

(3.) Heard forthwith with the consent of the learned Counsel appearing for the parties.