(1.) Learned counsel for the petitioner submits, on instructions, that the petitioner desires to withdraw this petition.
(2.) As such, this petition is disposed of as withdrawn. Rule is discharged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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