LAWS(BOM)-2017-3-314

LAWRENCE PEREIRA Vs. MATEUS AVELINO PEREIRA

Decided On March 07, 2017
Lawrence Pereira Appellant
V/S
Mateus Avelino Pereira Respondents

JUDGEMENT

(1.) Heard Mr. S. G. Desai, learned Senior Counsel appearing for the appellants and Mr. M. B. Da Costa, learned Senior Counsel appearing for the respondent nos. 1 and 3(a).

(2.) Admit on the following substantial question of law :

(3.) Ms. K. Betquecar, learned counsel waives service on behalf of the respondent nos. 1 and 3(a).