LAWS(BOM)-2017-1-66

THE MANAGING DIRECTOR Vs. BHAGWAN BHAURAO DHAWALE

Decided On January 24, 2017
The Managing Director Appellant
V/S
Bhagwan Bhaurao Dhawale Respondents

JUDGEMENT

(1.) Heard learned Advocates for the respective parties.

(2.) Rule.

(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.