LAWS(BOM)-2017-2-220

SHRI ASHISH Y. GAUDE Vs. STATE OF GOA

Decided On February 07, 2017
Shri Ashish Y. Gaude Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Mr. D. Pangam and Mr. C. Padgaonkar, learned Counsel appearing for the Petitioners and Mr. S D. Lotlikar, learned Advocate General appearing for the Respondents.

(2.) Both the above Petitions were taken up together in view of the Order passed by this Court dated 25.11.2016.

(3.) Rule. Heard forthwith with the consent of the learned Counsel. Learned Counsel appearing for the Respondents, waive service.