63, MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD & ORS Vs. UNION OF INDIA & ORS

Referred Judgements :-

SALOMAN VS. SALOMAN AND CO. [REFERRED TO]
DIRECTOR OF PUBLIC PROSECUTIONS VS. KENT AND SUSSEX CONTRACTORS LTD. [REFERRED TO]
LORD DENNING IN PACKER VS. PACKER [REFERRED TO]
EMPEROR V. JESINGBHAI [REFERRED TO]
LORD DENNING IN BOLTON (H.L.) (ENGG.) CO. LTD. V. T. J. GRAHAM AND SONS LTD. [REFERRED TO]
TESCO SUPERMARKETS LTD. V. NATTRASS. [REFERRED TO]
YASHWANT GAJANAN JOSHI AND ORS. VS. THE HINDUSTAN PETROLEUM CORPORATION LTD. AND ANR. [REFERRED TO]
TRIMBAK TRIPATHI VS. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION,U.P.,ALLAHABAD [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [REFERRED TO]
DWARKADAS SHRINIVAS VS. SHOLAPUR SPINNING AND WEAVING COMPANY LIMITED [REFERRED TO]
RANANJAYA SINGH VS. BAIJNATH SINGH [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
GANGA BISHNU SWAIKA VS. CALCUTTA PINJRAPOLE SOCIETY [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
UNION OF INDIA VS. JYOTI PRAKASH MITTER [REFERRED TO]
BALMADIES PLANTATIONS LIMITED NILAMBUR KOVILAKAM OVALLEY ESTATE LIMITED THE CO OPERATIVE TEA SOCIETY LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
NAWABKHAN ABBASKHAN VS. STATE OF GUJARAT [REFERRED TO]
CHAIRMAN BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES VS. RAMJEE [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. GURDIAL SINGH [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
NEEDLE INDUSTRIES INDIA LIMITED VS. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. MAHINDRA AND MAHINDRA LIMITED [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
COLLECTOR DISTRICT MAGISTRATE ALLAHABAD RAJA RAM JAISWAL VS. RAJA RAM JAISWAL:COLLECTOR DISTRICT MAGISTRATE ALLAHABAD [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
M JHANGIR BHATUSHA VS. UNION OF INDIA [REFERRED TO]
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI VS. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA [REFERRED TO]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA VS. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI [REFERRED TO]
HINDUSTAN LEVER EMPLOYEES UNION VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
ANIRUDHSINHJI KARANSINHJI JADEJA VS. STATE OF GUJARAT [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
ELECTRONICS CORPORATION OF INDIA LIMITED VS. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
TARLOCHAN DEV SHARMA VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. KAILASH CHANDRA AHUJA [REFERRED TO]
CITY MONTESSORI SCHOOL VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREENWORLD CORPORATION [REFERRED TO]
ASHIWIN S MEHTA VS. UNION OF INDIA [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
MCX STOCK EXCHANGE LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION VS. SAIYED HUSSAIN ABBAS RIZWI [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [REFERRED TO]
M/S PRP EXPORTS VS. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU [REFERRED TO]
BALWANT RAI SALUJA VS. AIR INDIA LTD [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. BANDEEP SINGH AND ORS. [REFERRED TO]
DR. T.P. SENKUMAR IPS VS. UNION OF INDIA & ORS. [REFERRED TO]