LAWS(BOM)-2017-4-232

BASURAJ KATTIMANI PRISIONER Vs. STATE OF GOA THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA

Decided On April 25, 2017
Basuraj Kattimani Prisioner Appellant
V/S
State Of Goa Through Ig Prison, Old Director Of Education Building, Panaji, Goa Respondents

JUDGEMENT

(1.) Heard Shri T. John George, learned Advocate for the petitioner and Shri P. Faldessai, learned Additional Public Prosecutor for the respondents.

(2.) Rule.

(3.) Heard forthwith with the consent of the learned Advocate appearing for the respective parties. Shri P. Faldessai, learned Additional Public Prosecutor waives service on behalf of the respondents.