NORESHWAR RAGHUNATHRAO SHENDE Vs. SUDHAKAR BABURAO NANGNURE

Referred Judgements :-

P. CHITRANJAN MENON AND ORS. VS. A. BALAKRISHNA AND ORS [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
RAJENDER SINGH VS. SANTA SINGH [REFERRED TO]
RAMCHANDRA SHANKAR DEODHAP VS. STATE OF MAHARASHTRA [REFERRED TO]
ROSHAN LAL VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
H V PARDASANI VS. UNION OF INDIA [REFERRED TO]
SURESH CHANDRA VERMA VS. CHANCELLOR NAGPUR UNIVERSITY [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
DINKAR ANNA PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
GOVERNMENT OF MAHARASHTRA VS. DEOKAR DISTILLERY [REFERRED TO]
SANJAY K SINHA II VS. STATE OF BIHAR [REFERRED TO]
P V GEORGE VS. STATE OF KERALA [REFERRED TO]
R B RAMLINGAM VS. R B BHVANESWARI [REFERRED TO]
GENERAL MANAGER UTTARANCHAL JAL SANSTHAN VS. LAXMI DEVI [REFERRED TO]
SHIBA SHANKAR MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
AMARJEET SINGH VS. DEVI RATAN [REFERRED TO]
BHUPENDRA NATH HAZARIKA VS. STATE OF ASSAM [REFERRED TO]
JAHED NAZIRUDDIN S/O ZAHEERUDDIN VS. STATE OF MAHARASHTRA [REFERRED TO]
B.A.LINGA REDDY VS. KARNATAKA STATE TRANSPORT AUTHORITY [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [REFERRED TO]
SANJAY SADASHIV JADHAV VS. JOINT DIRECTOR, HIGHER EDUCATION AND ORS. [REFERRED TO]
B.K. PAVITRA VS. UNION OF INDIA [REFERRED TO]