SURESH S/O BHUJANGRAO INGOLE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, MAHARASHTRA STATE ROAD TRANSPORTATION CORPORATION,(M S R T C ), MANTRALAYA, MUMBAI

Referred Judgements :-

RAI SHIVENDRA BAHADUR (DR.) V. GOVERNING BODY OF THE NALANDA COLLEGE [REFERRED TO]
STATE OF HARYANA VS. SUBASH CHANDER MARWAHA [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
ASHA KAUL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
BAITARANI GRAMIYA BANK VS. PALLAB KUMAR [REFERRED TO]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED TO]
PITTA NAVEEN KUMAR VS. RAJA NARASAIAH ZANGITI [REFERRED TO]
STATE OF BIHAR VS. AMRENDRA KUMAR MISHRA [REFERRED TO]
STATE OF RAJASTHAN VS. JAGDISH CHOPRA [REFERRED TO]
S S BALU VS. STATE OF KERALA [REFERRED TO]