LAWS(BOM)-2017-7-283

GANESH BENZOPLAST LIMITED Vs. MORMUGAO PORT TRUST

Decided On July 19, 2017
GANESH BENZOPLAST LIMITED Appellant
V/S
MORMUGAO PORT TRUST Respondents

JUDGEMENT

(1.) Heard Mr. S.S. Kantak, learned Senior Counsel appearing for the petitioner, Mr. Y.V. Nadkarni, learned counsel appearing for the respondent No. 1 and Mr. S.G. Desai, learned Senior Counsel appearing for the respondent No. 2.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned counsel appearing for the respective respondents waive service.