ACC LTD. Vs. UNION OF INDIA

Referred Judgements :-

PARADIP PORT TRUST VS. SALES TAX OFFICER [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE MUMBAI II VS. ALLIED PHOTOGRAPHICS INDIA LTD [REFERRED TO]
SUVIDHE LTD VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT) VS. FINACORD CHEMICALS (P) LTD. AND ORS. [REFERRED TO]