(1.) The application is hereby allowed.
(2.) The applicant be released on his executing P.R. Bond of Rs. 50,000/with one solvent surety in the like amount.
(3.) The applicant shall not tamper the prosecution witnesses by inducement or threat.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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