PRIYA SINGH PAUL Vs. MADHUR BHANDARKAR AND OTHERS

JUDGEMENT

(1.) Heard the learned counsel for the respective parties, finally on the preliminary objections to the maintainability and entertainability of present writ petition.

(2.) The Petition is filed by the Petitioner, who claims to be a biological daughter of late Sanjay Gandhi, son of late Smt. Indira Gandhi and prayed as under:

(3.) The matter was mentioned on Friday and in view of urgency so expressed, listed for admission today. All Respondents are Megha 3/9 27_wpl_1947_2017.doc served. The date of release of the film is 28 th July, 2017, therefore, final hearing at admission stage itself.