SHRI ARJUN VIRNODKAR, SON OF LATE GURUDAS VIRNODKAR, AGED 52 YEARS, OCCUPATION SELF EMPLOYED, RESIDING AT FLAT NO. F2, SANCHAY APTS., NEAR HOTEL GOPIKA INTERNATIONAL MIRAMAR PANAJI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM

JUDGEMENT

(1.) Heard Mr. S. N. Joshi, learned Counsel appearing for the Petitioner and Mr. S D. Lotlikar, learned Advocate General appearing for the Respondents.

(2.) Rule. Heard forthwith with the consent of the learned Counsel. Learned Counsel appearing for the Respondents waives service.

(3.) The above Petition, inter alia, prays for a direction for appointment of a full time President for North Goa District Consumer Disputes Redressal Forum and South Goa District Consumer Disputes Redressal Forum as well as for Regular Members of both such Districts.