(1.) Not on Board. Mentioned.
(2.) The petitioner has, by this writ petition, claimed the following reliefs :
(3.) On such a petition, when notice was issued privately to the respondents, Mr. Pradeep Jetly entered appearance. He has accepted notice and waived service.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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