REGENT COMPUTRONICS PVT. LTD.

Ramdas Daulat Sadarao Appellant

V/S

The Divisional Controller Respondents

Referred Judgements :-

KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. B S HULLIKATTI [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC NWKRTC VS. A T MANE [REFERRED TO]
DAMOH PANNA SUGAR RURAL REGIONAL BANK VS. MUNNA LAL JAIN [REFERRED TO]
SUBHASH VS. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. ASHOK LAXMAN WADKAR [REFERRED TO]

JUDGEMENT

(1.) Since Shri Bagul, learned Advocate is the Standing Counsel for respondent MSRTC, Dhule, I have heard him for the respondent along with Shri Patil learned Advocate for the petitioner.

(2.) Rule.

(3.) By consent, Rule is made returnable forthwith and the petition is taken up for final disposal.

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RAMDAS DAULAT SADARAO Vs. THE DIVISIONAL CONTROLLER

Referred Judgements :-

JUDGEMENT

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