RADHAKISAN DURYODHAR KHOBARKHEDE Vs. SAU SANGITA RADHAKISAN

JUDGEMENT

(1.) HEARD Upendra Vyas, Advocate for the petitioner and Shri Anil Mardikar, Advocate for the respondents.

(2.) THIS is a writ petition challenging the order passed by the Judicial Magistrate (F.C.), Akola, whereby he rejected an application for referring the disputed document to handwriting expert.