LAWS(BOM)-2007-2-49

FARDEEN FEROZ KHAN Vs. UNION OF INDIA

Decided On February 08, 2007
FARDEEN FEROZ KHAN Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) By this application, the petitioner challenges an order dated 22.9.2006 passed in Misc.Application No. 237 of 2006 in NDPS Spl.Case No. 97 of 2001.

(2.) It is not in dispute that by this order the application preferred by the petitioner has been rejected.

(3.) A copy of that application is at page 317 of this Revision paper book.