LAWS(BOM)-2007-10-15

VIJAY KISAN MATE Vs. STATE OF MAHARASHTRA

Decided On October 08, 2007
VIJAY KISAN MATE Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Rule.

(2.) Returnable forthwith.

(3.) Heard finally with consent of parties.