PARMESHWARI DEVI RUIA Vs. KRISHNAKUMAR NATHMAL MURARKA

Referred Judgements :-

N.R. WADIA AND CO. VS. THE COMMISSIONER OF INCOME TAX,BOMBAY CITY I,BOMBAY [REFERRED TO]
MOHD. ZAINULABUDEEN (SINCE DECEASED) BY LRS. VS. SAYED AHMED MOHIDEE [REFERRED TO]
ISHRAPPA GANAPPA VS. KRISHNA PUTTU SHANKAR HEGDE [REFERRED TO]
PUSHPA DEVI BHAGAT VS. RAJINDER SINGH [REFERRED TO]
SHANMUGHASUNDARAM VS. DIRAVIA NADAR (DEAD) BY LRS. [REFERRED TO]
ABDUL HUSSAIN ADAMJI MASALAWALLA VS. MOHOMEDALLY ADAMJI MASALAWALLA [REFERRED TO]
MT. AMIR BI VS. ABDUL RAHIM SAHIB [REFERRED TO]
SIDDALINGESHWAR VS. VIRUPAXGOUDA [REFERRED TO]
NAZARALI KAZAMALI VS. FARHANBAI [REFERRED TO]
ARECANUT SALES SOCIETY LTD. [REFERRED TO]
MOHAMMAD BAQAR VS. NAIM UN NISA BIBI [REFERRED TO]
SYED SHAH GHULAM GHOUSE MOHIUDDIN VS. SYED SHAH AHMED MOHIUDDIN KAMISUL QUADRI DIED [REFERRED TO]
KARBALAI BEGUM VS. MOHAMMAD SAYEED [REFERRED TO]
MADANLAL PHULCHAND JAIN VS. STATE OF MAHARASHTRA [REFERRED TO]
BANWARI LAL VS. CHANDO DEVI [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
BINA MURLIDHAR HEMDEV VS. KANHAIYALAL LOKRAM HEMDEV [REFERRED TO]
MOHAMMAD ALI VS. JAGADISH KAKITA [REFERRED TO]
HAMZA HAJI VS. STATE OF KERALA [REFERRED TO]
SURAJ KUMARI VS. DISTRICT JUDGE MIRZAPUR [REFERRED TO]
V ANJANEYA SETTY VS. M G BROTHERS [REFERRED TO]
M SHANMUGHA UDAYAR VS. SIVANANDAM [REFERRED TO]
BALKISHAN D SANGHVI VS. KIRON D SANGHVI [REFERRED TO]
OM PARKASH VS. CHHAJU RAM [REFERRED TO]