NANDA YADAVRAO SHANKHPALE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

KAMALABAI V. STATE OF MAHARASHTRA [REFERRED TO]
DATTATRAYA RAMRAO THORAT V. STATE OF MAHARASHTRA [REFERRED TO]
K.S.VIJAYALAKSHMI V. TAHSILDAR,PALAKKAD [REFERRED TO]
KISHORILAL HANS VS. RAJA RAM SINGH [REFERRED TO]
UNION OF INDIA VS. R C JAIN [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. ABHAY [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
SRISHKUMARCHOUDHURY VS. STATE OF TRIPURA [REFERRED TO]
MARRICHANDRASHEKHARRAO VS. DEAN GETH G S MEDICAL COLLEGE [REFERRED TO]
SITARAM VS. CHHOTABHONDEY [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
M V VENKATARAMANA BHAT VS. RETURNING OFFICER AND TAHSILDAR [REFERRED TO]
PALGHAT JILLA THANDAN SAMUDHAYA SAMRAKSHNA SAMITHI VS. STATE OF KERALA [REFERRED TO]
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA VS. UNION OF INDIA [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
DIRECTOR OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH VS. LAVETIGIRI ANOTHER [REFERRED TO]
GAYATRILAXMI BAPURAO NAGPURE VS. STATE OF MAHARASHTRA [REFERRED TO]
R KANDASAMY VS. CHIEF ENGINEER MADRAS PORT TRUST [REFERRED TO]
M S AHLAWAT VS. STATE OF HARYANA [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
NARENDRA K KOCHAR VS. SIND MAHARASHTRA COOP HOUSING SOCIETY LIMITED [REFERRED TO]
S SHANMUGAVEL NADAR VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MAHARASHTRA VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
DWARKA PRASAD AGARWAL VS. B D AGARWAL [REFERRED TO]
UNION OF INDIA VS. JAIPAL SINGH [REFERRED TO]
THIAGARAJAN V. SRI VENUGOPALASWAMY B KOIL [REFERRED TO]
BAL PATIL VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COUNCIL SUJANPUR VS. SURINDER KUMAR [REFERRED TO]
PRABHAT KUMAR SHARMA VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]
DHONDIRAM APPA HATKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH KISHAN MORE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMBHAU DIWAKAR PARKHEDKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SHAMRAO TUKARAM NAIK VS. DEVCHAND COLLEGE ARJUNNAGAR [REFERRED TO]
AMOL NARAYAN WAKKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SIDDHA RAJ DHADDA VS. STATE OF RAJASTHAN [REFERRED TO]