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LAWS(BOM)-2007-10-102
JOSEPH SEQUEIRA Vs. MENINO D SOUZA
Decided On October 17, 2007
JOSEPH SEQUEIRA, MEMBER, V. P. CALANGUTE
Appellant
V/S
STATE OF GOA
Respondents
JUDGEMENT
(1.) By consent heard forthwith.
(2.) Rule.
(3.) Heard all parties.
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