(1.) THE learned Advocate for the petitioner seeks leave to amend prayer clauses (i) and (ii) of the petition.
(2.) LEAVE granted. Amendment be carried out forthwith.
(3.) HEARD the learned Advocates for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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