LAWS(BOM)-2007-10-63

ANANT DHARGALKAR Vs. DIGAMBAR KORGAONKAR

Decided On October 04, 2007
ANANT DHARGALKAR Appellant
V/S
DIGAMBAR KORGAONKAR, TARAGARDEN Respondents

JUDGEMENT

(1.) Heard the learned Counsel on behalf of both parties.

(2.) Admit.

(3.) By consent heard forthwith.