LAWS(BOM)-2007-6-218

VICTOR HOSPITALS AND MEDICAL SERVICES PVT LTD Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING OFFICE AT SECRETARIAT

Decided On June 18, 2007

VICTOR HOSPITALS AND MEDICAL SERVICES PVT LTD Appellant

V/S

STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING OFFICE AT SECRETARIAT Respondents

JUDGEMENT

(1.) RULE returnable forthwith.

(2.) HEARD by consent.

(3.) RESPONDENT No.2 shall deal with and dispose of the application dated 28-2-2005 read with the Communications dated 18-8-2005 and 29-11-2005 within a period of three months from today.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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