LAWS(BOM)-2007-8-126

SANTANU JAGATBANDHU SINGH Vs. STATE OF MAHARASHTRA

Decided On August 31, 2007
SANTANU JAGATBANDHU SINHA Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Rule.

(2.) Returnable forthwith.

(3.) Heard finally with consent of parties.