(1.) Rule. This petition is taken up for final disposal as per the request made by the counsel for the petitioners.
(2.) By the present petition, order dated 25.6.2007 in Hindu Marriage Petition NO. F-87/2007 below Ex.7 passed by Family Court No.2, Nagpur, is impugned.
(3.) Facts :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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