(1.) RULE.
(2.) HEARD forthwith.
(3.) THE Petitioner approached this Court for various reliefs. One of the reliefs was that the proceeding before the Deputy Director which are pending be disposed off within one month.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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