COMMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS

Referred Judgements :-

COMMISSIONER OF C. EX.,MEERUT-II VS. SALORA INTERNATIONAL [REFERRED TO]
MUKRI GOPALAN VS. CHEPPILAT PUTHANPURAYIL ABOOBACKER [REFERRED TO]
UNION OF INDIA VS. POPULAR CONTRUCTION CO [REFERRED TO]
STATE OF GOA VS. WESTERN BUILDERS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TAYLOR INSTRUMENT CO INDIA LTD [REFERRED TO]
C I T KOLKATA III VS. ORISSA CONCRETE and ALLIED INDUSTRIES LIMITED [REFERRED TO]
Commissioner of Income tax VS. Anandilal Poddar and Sons Ltd [REFERRED TO]