(1.) Heard the learned Counsel for the respective parties.
(2.) All these applications filed by the Revenue under Sec. 256(2) of the IT Act, 1961 were admitted on the following questions of law:
(3.) The assessment years involved in these applications are 1983-84 to 1987-88.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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