(1.) Heard the learned Counsel appearing on behalf of the petitioner and the learned Counsel appearing on behalf of the respondents.
(2.) The petitioner is challenging the judgment and order passed by the respondents dated 2/8/2003 and 4/12/2004.
(3.) Brief facts are as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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