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LAWS(BOM)-2007-8-205
KIRAN DILIP WILFRED Vs. POLICE INSPECTOR ELECTRICITY DISTRIBUTION
Decided On August 07, 2007
KIRAN D1LIP WILFRED
Appellant
V/S
POLICE INSPECTOR, ELECTRICITY DISTRIBUTION CO. LTD.
Respondents
Referred Judgements :-
FATECHAND MURLIDHAR VS. M S E BOARD NAGPUR
[REFERRED TO]
JUDGEMENT
(1.) Rule.
(2.) Returnable forthwith.
(3.) Heard finally with consent of parties.
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