(1.) Rule. Rule is made returnable forthwith by consent of parties.
(2.) Heard.
(3.) By this petition, petitioner has challenged the Award passed by the Lok Nyayalaya on the basis of consent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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