REGENT COMPUTRONICS PVT. LTD.

SHIVAJI DATTATRAY PAHINKAR Appellant

V/S

STATE OF MAHARASHTRA Respondents

Referred Judgements :-

GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [REFERRED TO]
STATE REP VS. ANIL SHARMA [REFERRED TO]
K K JERATH VS. UNION TERRITORY CHANDIGARH [REFERRED TO]
BHARAT CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]

(1.) Heard Mr A. P. Mundargi,Senior learned counsel for the applicant and Special Prosecutor Ms Pai for the respondent.

(2.) Perused application and the material available on record.

(3.) The factual backdrop giving rise to the present application, in nutshell, is as under:-