LAWS(BOM)-2007-9-88

RAFIUDDIN QUAZI ZAINUL ABEDIN Vs. SALEHA KHATOON

Decided On September 17, 2007
RAFIUDDIN, QUAZI ZAINUL ABEDIN Appellant
V/S
SALEHA KHATOON, YAQUB ALI Respondents

JUDGEMENT

(1.) Rule. Returnable forthwith.

(2.) Heard Finally with consent of parties.

(3.) This is a revision against the order passed by the Judge, Family Court.