LAWS(BOM)-2007-11-84

SHANTIKUMAR L KOLVEKAR Vs. CHIEF ELECTRICAL ENGINEER

Decided On November 23, 2007
SHANTIKUMAR L.KOLVEKAR Appellant
V/S
CHIEF ELECTRICAL ENGINEER Respondents

JUDGEMENT

(1.) RULE.

(2.) HEARD forthwith.

(3.) ON behalf of the State Government, learned Counsel brings to our attention the Order dated 24-10-2007 constituting "billing Dispute Redressal committee".